Citation : 2016 Latest Caselaw 4488 ALL
Judgement Date : 22 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 27 Case :- CRIMINAL APPEAL No. - 2486 of 2015 Appellant :- Mitrapal Respondent :- State Of U.P. Counsel for Appellant :- Mohd. Irfan Counsel for Respondent :- Govt.Advocate,Surendra Nath Tripathi Hon'ble Pratyush Kumar,J.
As prayed, list on 11.8.2016.
Order Date :- 22.7.2016
G.S
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