Om Prakash Gupta vs U.O.I Thru Central Narcotics ...
2016 Latest Caselaw 4481 ALL

Citation : 2016 Latest Caselaw 4481 ALL
Judgement Date : 22 July, 2016

Allahabad High Court

Om Prakash Gupta vs U.O.I Thru Central Narcotics ... on 22 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23927 of 2016
 

 
Applicant :- Om Prakash Gupta
 
Opposite Party :- U.O.I Thru Central Narcotics Bureau
 
Counsel for Applicant :- Gulab Chandra,Vinod Kumar Srivastava
 
Counsel for Opposite Party :- Sanjay Kumar Singh
 

 
Hon'ble Pratyush Kumar,J.

Case called out. No one is present from the side of the applicant to press this application.

List in the next cause list.

Order Date :- 22.7.2016

G.S

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