Smt. Veena Gupta vs State Of U.P. And Anr.
2016 Latest Caselaw 4476 ALL

Citation : 2016 Latest Caselaw 4476 ALL
Judgement Date : 22 July, 2016

Allahabad High Court

Smt. Veena Gupta vs State Of U.P. And Anr. on 22 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- APPLICATION U/S 378 DEFECTIVE No. - 28 of 2011
 

 
Applicant :- Smt. Veena Gupta
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Ramesh Pandey
 
Counsel for Opposite Party :- Govt. Advocate,Gaurav Kakkar
 
Hon'ble Abhai Kumar, J.

The case is taken up in the revised list.

In the interest of justice, the case is passed over for the day.

List in next cause list.

Order Date :- 22.07.2016

Vinod.

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