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Damodar vs State Of U.P.
2016 Latest Caselaw 4439 ALL

Citation : 2016 Latest Caselaw 4439 ALL
Judgement Date : 21 July, 2016

Allahabad High Court
Damodar vs State Of U.P. on 21 July, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23827 of 2016
 

 
Applicant :- Damodar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sudarshan Singh
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Abhai Kumar,J.

Sri Krishna Gopal, Advocate, has filed his Vakalatnama today, on behalf of complainant, which is taken on record.

Heard learned counsel for the applicant, learned A.G.A for the State, counsel for the complaint, and perused the record.

Seeing the gravity of the case, let a counter affidavit be filed within for weeks.

List immediately thereafter.

Order Date :- 21.07.2016.

Vinod.

 

 

 

 
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