Ghanshyam & Others vs State Of U.P.
2016 Latest Caselaw 4434 ALL

Citation : 2016 Latest Caselaw 4434 ALL
Judgement Date : 21 July, 2016

Allahabad High Court

Ghanshyam & Others vs State Of U.P. on 21 July, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 5704 of 1999
 

 
Applicant :- Ghanshyam & Others
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pradeep Chandra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri Pradeep Chandra, learned counsel for the applicants.

On earlier occasion the case was adjourned on the ground of illness slip of Shri Pradeep Chandra, learned counsel for the applicants.

The petition pertains to the year of 1999 and it cannot be kept pending for years together.

Let the case be listed peremptorily in the next cause list.

Order Date :- 21.7.2016

Download the LatestLaws.com Mobile App