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H.P. Gupta And Others vs State Of U.P. & Another
2016 Latest Caselaw 4433 ALL

Citation : 2016 Latest Caselaw 4433 ALL
Judgement Date : 21 July, 2016

Allahabad High Court
H.P. Gupta And Others vs State Of U.P. & Another on 21 July, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 4052 of 1999
 

 
Applicant :- H.P. Gupta And Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Dilip Kumar,Rajiv Gupta
 
Counsel for Opposite Party :- A.Ga.,Vijaya Prakash
 

 
Hon'ble Naheed Ara Moonis,J.

Shri Vijaya Prakash, learned counsel submits that he has no instruction on behalf of the opposite party no.2.

Office is directed to send notice to the opposite party no.2 returnable  within a period of three weeks. Counter affidavit may be filed within the same period.

Let the matter be listed after three weeks.   

Order Date :- 21.7.2016

RU

 

 

 
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