Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Aditya Narain Tiwari & Others vs State Of U.P. & Another
2016 Latest Caselaw 4432 ALL

Citation : 2016 Latest Caselaw 4432 ALL
Judgement Date : 21 July, 2016

Allahabad High Court
Aditya Narain Tiwari & Others vs State Of U.P. & Another on 21 July, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 6464 of 1999
 

 
Applicant :- Aditya Narain Tiwari & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Sushil Shukla
 
Counsel for Opposite Party :- Govt.Advocate,Mr. Viresh Mishra
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri Sushil Shukla, learned counsel for the applicants.

On earlier occasion the case was adjourned on the ground of illness slip of Shri Sushil Shukla, learned counsel for the applicants.

The petition pertains to the year of 1999 and it cannot be kept pending for years together.

Let the case be listed peremptorily in the next cause list.

Order Date :- 21.7.2016

RU

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter