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Smt. Saroj vs Pankaj Tiwari And 3 Others
2016 Latest Caselaw 4410 ALL

Citation : 2016 Latest Caselaw 4410 ALL
Judgement Date : 21 July, 2016

Allahabad High Court
Smt. Saroj vs Pankaj Tiwari And 3 Others on 21 July, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 55977 of 2005
 

 
Petitioner :- Smt. Saroj
 
Respondent :- Pankaj Tiwari And 3 Others
 
Counsel for Petitioner :- Dharmendra Singh,Zafar Abbas
 
Counsel for Respondent :- AGA
 
Hon'ble Abhai Kumar, J.

None is present to press this petition on behalf of the petitioner.

The petition is classified as infructuous without objection. The matter is related to the year 2005.

From the facts it can be inferred that this petition is infructuous and accordingly it is dismissed as infructuous.

Order Date :- 21.07.2016.

Vinod.

 

 

 
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