Ram Lubhaya vs State Of U.P.
2016 Latest Caselaw 4363 ALL

Citation : 2016 Latest Caselaw 4363 ALL
Judgement Date : 19 July, 2016

Allahabad High Court

Ram Lubhaya vs State Of U.P. on 19 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 7225 of 2011
 

 
Appellant :- Ram Lubhaya
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- R.P. Singh
 
Counsel for Respondent :- Govt. Advocate
 
Hon'ble Abhai Kumar, J.

On the request of learned counsel for the appellant, the case is passed over for the day.

Put up tomorrow i.e. 20.07.2016.

Order Date :- 19.07.2016.

Vinod.

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