Ashok Kumar Pandey vs Dr. Sudhir Mahadevan Bobaday M.D. ...
2016 Latest Caselaw 4362 ALL

Citation : 2016 Latest Caselaw 4362 ALL
Judgement Date : 19 July, 2016

Allahabad High Court

Ashok Kumar Pandey vs Dr. Sudhir Mahadevan Bobaday M.D. ... on 19 July, 2016

Bench: Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CONTEMPT No. - 861 of 2016
 

 
Applicant :- Ashok Kumar Pandey
 
Opposite Party :- Dr. Sudhir Mahadevan Bobaday M.D. Pradeshik Co-Operative
 
Counsel for Applicant :- Pradeep Kumar Tripathi
 

 
Hon'ble Aditya Nath Mittal,J.

Learned counsel for the petitioner has submitted that the order of the writ court has been complied with vide order dated 12.07.2016 and the present contempt petition has become infructuous. Learned counsel for the petitioner prays that he may be permitted to challenge the order dated 12.07.2016.

The contempt petition is dismissed being infructuous with the liberty to challenge the order dated 12.07.2016.

Order Date :- 19.7.2016

VNP/-

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