Siddh Narayan Dubey vs State Of U.P. And 5 Others
2016 Latest Caselaw 4353 ALL

Citation : 2016 Latest Caselaw 4353 ALL
Judgement Date : 19 July, 2016

Allahabad High Court

Siddh Narayan Dubey vs State Of U.P. And 5 Others on 19 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 31914 of 2016
 

 
Petitioner :- Siddh Narayan Dubey
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- A.C.Tiwari(Ac)
 
Counsel for Respondent :- C.S.C.,Sunil Kumar Misra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel has accepted notice on behalf of respondent no.1 while Sri S.K. Misra has accepted notice on behalf of respondent nos. 2 to 6.

As prayed by them, six weeks time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within three days thereafter.

List this case on 06.09.2016.

Order Date :- 19.7.2016

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