Vanda Lal @ Gyanendra Singh vs State Of U.P. And Another
2016 Latest Caselaw 4346 ALL

Citation : 2016 Latest Caselaw 4346 ALL
Judgement Date : 19 July, 2016

Allahabad High Court

Vanda Lal @ Gyanendra Singh vs State Of U.P. And Another on 19 July, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 21122 of 2016
 

 
Applicant :- Vanda Lal @ Gyanendra Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Lakshman Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Shri Lakshman Singh, learned counsel for the applicant submits that he does not want to press the present application.

Accordingly, the application is dismissed as not pressed with no liberty.

Order Date :- 19.7.2016

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