Sabhajit And Others vs State Of U.P. & Others
2016 Latest Caselaw 4328 ALL

Citation : 2016 Latest Caselaw 4328 ALL
Judgement Date : 18 July, 2016

Allahabad High Court

Sabhajit And Others vs State Of U.P. & Others on 18 July, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 1801 of 1994
 

 
Applicant :- Sabhajit And Others
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- V.Singh
 
Counsel for Opposite Party :- AGA
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri V. Singh, learned counsel for the applicants.

Let the case be listed in the next cause list peremptorily.

Order Date :- 18.7.2016

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