Shardul Vikram Gupta vs State Of U.P.& Anr
2016 Latest Caselaw 4327 ALL

Citation : 2016 Latest Caselaw 4327 ALL
Judgement Date : 18 July, 2016

Allahabad High Court

Shardul Vikram Gupta vs State Of U.P.& Anr on 18 July, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 8976 of 2009
 

 
Applicant :- Shardul Vikram Gupta
 
Opposite Party :- State Of U.P.& Anr
 
Counsel for Applicant :- Shiv Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate,B.K. Tripathi
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. No-one has appeared on behalf of the applicant to press this application.

Let the case be listed peremptorily in the next cause list alongwith connected matters.

Order Date :- 18.7.2016

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