Atul Khare vs Union Of India And 2 Others
2016 Latest Caselaw 4321 ALL

Citation : 2016 Latest Caselaw 4321 ALL
Judgement Date : 18 July, 2016

Allahabad High Court

Atul Khare vs Union Of India And 2 Others on 18 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 31305 of 2016
 

 
Petitioner :- Atul Khare
 
Respondent :- Union Of India And 2 Others
 
Counsel for Petitioner :- Om Prakash Tripathi
 
Counsel for Respondent :- Manoj Kumar Sharma
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Manoj Kumar Sharma has accepted notice on behalf of the respondents. He may seek instruction in the matter.

List this case on 03.08.2016.

Learned counsel for the petitioner shall inform the counsel for the respondent, in writing, about this order within three days.

Order Date :- 18.7.2016

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