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Anil Kumar Bansal vs State Of U.P.
2016 Latest Caselaw 4295 ALL

Citation : 2016 Latest Caselaw 4295 ALL
Judgement Date : 15 July, 2016

Allahabad High Court
Anil Kumar Bansal vs State Of U.P. on 15 July, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 2948 of 2014
 

 
Appellant :- Anil Kumar Bansal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Dileep Kumar,Rajrshi Gupta,Swapnil Kumar
 
Counsel for Respondent :- Govt. Advocate,Sanjay Kumar Singh
 
Hon'ble Abhai Kumar, J.

On the request of learned counsel for the appellant, the case is passed over for the day.

List in the next cause list.

Order Date :- 15.07.2016.

Vinod.

 

 

 
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