Satya Narayan Prasad vs State Of U.P. & Others
2016 Latest Caselaw 4284 ALL

Citation : 2016 Latest Caselaw 4284 ALL
Judgement Date : 15 July, 2016

Allahabad High Court

Satya Narayan Prasad vs State Of U.P. & Others on 15 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 10235 of 1999
 

 
Petitioner :- Satya Narayan Prasad
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Arun Tandon
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel is directed to file counter affidavit to the supplementary affidavit.

List immediately after expiry of the said period.

Order Date :- 15.7.2016

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