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Shalini Sharma @ Babli & Anoither vs Raj Kumar Sharma & Others
2016 Latest Caselaw 4283 ALL

Citation : 2016 Latest Caselaw 4283 ALL
Judgement Date : 15 July, 2016

Allahabad High Court
Shalini Sharma @ Babli & Anoither vs Raj Kumar Sharma & Others on 15 July, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 46764 of 2005
 

 
Petitioner :- Shalini Sharma @ Babli & Anoither
 
Respondent :- Raj Kumar Sharma & Others
 
Counsel for Petitioner :- Anil Kumar Tiwari,Ritambhara Mishra
 
Counsel for Respondent :- Govt. Advocate,Ajay Srivastava,K.P. Shukla
 
Hon'ble Abhai Kumar, J.

None is present to press this petition on behalf of the petitioner.

The petition is classified as infructuous without objection. The matter is related to the year 2005.

From the facts it can be inferred that this petition is infructuous and accordingly it is dismissed as infructuous.

Order Date :- 15.07.2016.

Vinod.

 

 

 
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