Imran Siddique And 2 Others vs State Of U.P. And 2 Others
2016 Latest Caselaw 4234 ALL

Citation : 2016 Latest Caselaw 4234 ALL
Judgement Date : 14 July, 2016

Allahabad High Court

Imran Siddique And 2 Others vs State Of U.P. And 2 Others on 14 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 8337 of 2016
 

 
Petitioner :- Imran Siddique And 2 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Manish Kumar Srivastav,Alok Misra
 
Counsel for Respondent :- C.S.C.,Ranjan Srivastav,V K Rai
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner states that he has received the counter affidavit on 04.07.2016 but it is not on the record.

Office is directed to trace out the counter affidavit and place it on record.

List this case again on 25.07.2016.

Order Date :- 14.7.2016

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