Nazim And 2 Others vs State Of U.P. And 5 Others
2016 Latest Caselaw 4226 ALL

Citation : 2016 Latest Caselaw 4226 ALL
Judgement Date : 14 July, 2016

Allahabad High Court

Nazim And 2 Others vs State Of U.P. And 5 Others on 14 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 56610 of 2015
 

 
Petitioner :- Nazim And 2 Others
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Aditya Prasad Mishra
 
Counsel for Respondent :- Govt.Advocate,Abhishek Kumar
 

 
Hon'ble Abhai Kumar, J.

On the illness slip of Sri Abhishek Kumar, learned counsel for the respondent, the case is passed over for the day.

List in next cause list.

Order Date :- 14.07.2016.

Vinod.

Download the LatestLaws.com Mobile App