Netrapal Singh Tomar vs State Of U.P. And Another
2016 Latest Caselaw 4221 ALL

Citation : 2016 Latest Caselaw 4221 ALL
Judgement Date : 14 July, 2016

Allahabad High Court

Netrapal Singh Tomar vs State Of U.P. And Another on 14 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- APPLICATION U/S 378 DEFECTIVE No. - 35 of 2015
 

 
Applicant :- Netrapal Singh Tomar
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Akash Mishra
 
Counsel for Opposite Party :- Govt.Advocate
 
Hon'ble Abhai Kumar, J.

On the illness slip of Akash Mishra, counsel for the applicant, the case is passed over for the day.

List in next cause list.

Order Date :- 14.07.2016.

Vinod.

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