Sita Devi vs The Joint Director Of ...
2016 Latest Caselaw 4195 ALL

Citation : 2016 Latest Caselaw 4195 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Sita Devi vs The Joint Director Of ... on 13 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 40769 of 2013
 

 
Petitioner :- Sita Devi
 
Respondent :- The Joint Director Of Consolidation And 12 Others
 
Counsel for Petitioner :- Raj Karan Yadav
 
Counsel for Respondent :- C.S.C.,M.N. Singh,Mahesh Narain Singh,Ram Sagar Yadav
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Sri Raj Karan Yadav, counsel for the petitioner states that writ petition has become infructuous.

Accordingly, the writ petition is dismissed as infructuous.

Order Date :- 13.7.2016

Rahul /-

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