Smt. Pramila Devi And Another vs D.I.O.S./Varanasi And Others
2016 Latest Caselaw 4182 ALL

Citation : 2016 Latest Caselaw 4182 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Smt. Pramila Devi And Another vs D.I.O.S./Varanasi And Others on 13 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 7395 of 2000
 

 
Petitioner :- Smt. Pramila Devi And Another
 
Respondent :- D.I.O.S./Varanasi And Others
 
Counsel for Petitioner :- Ashok Khare
 
Counsel for Respondent :- C.S.C.,M.M. Sahai
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List after two weeks.

In the meantime, Sri M.M. Sahai, learned counsel for the respondent may seek instruction.

Order Date :- 13.7.2016

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