Daya Shankar And 2 Ors. vs Dy. Director Of Consolidation, ...
2016 Latest Caselaw 4160 ALL

Citation : 2016 Latest Caselaw 4160 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Daya Shankar And 2 Ors. vs Dy. Director Of Consolidation, ... on 13 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 19625 of 2015
 

 
Petitioner :- Daya Shankar And 2 Ors.
 
Respondent :- Dy. Director Of Consolidation, Varanasi And 22 Ors.
 
Counsel for Petitioner :- B.N. Pathak,B.N. Upadhyay
 
Counsel for Respondent :- C.S.C.,Manish Kr. Srivastava,Prashant Kr. Tripathi,Rajeev Misra
 

 
Hon'ble Ram Surat Ram (Maurya),J.

No time left.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 13.7.2016

Rahul /-

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