Citation : 2016 Latest Caselaw 4155 ALL
Judgement Date : 13 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 6 Case :- WRIT - B No. - 33653 of 2014 Petitioner :- Indrabali Respondent :- The D.D.C. And 12 Ors. Counsel for Petitioner :- Rajesh Ji Verma,S.P. Lal Counsel for Respondent :- C.S.C.,Harindra Prasad,Naveen Srivastava Hon'ble Ram Surat Ram (Maurya),J.
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Order Date :- 13.7.2016
Rahul /-
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