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Om Prakash & Another vs Dy. Director Of Consolidation & 6 ...
2016 Latest Caselaw 4145 ALL

Citation : 2016 Latest Caselaw 4145 ALL
Judgement Date : 13 July, 2016

Allahabad High Court
Om Prakash & Another vs Dy. Director Of Consolidation & 6 ... on 13 July, 2016
Bench: Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 20681 of 2016
 

 
Petitioner :- Om Prakash & Another
 
Respondent :- Dy. Director Of Consolidation & 6 Others
 
Counsel for Petitioner :- Vineet Kumar Singh,H.N. Singh
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Yadav,Panchu Ram Maurya
 

 
Hon'ble Ram Surat Ram (Maurya),J.

No time left.

List after three weeks.

Interim order, if any,  shall continue till the next date of listing.

Order Date :- 13.7.2016

Rahul /-

 

 

 
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