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Shivam Sharma @ Shivam Sarswat ... vs State Of U.P. And Another
2016 Latest Caselaw 4115 ALL

Citation : 2016 Latest Caselaw 4115 ALL
Judgement Date : 12 July, 2016

Allahabad High Court
Shivam Sharma @ Shivam Sarswat ... vs State Of U.P. And Another on 12 July, 2016
Bench: Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- APPLICATION U/S 482 No. - 18872 of 2016
 

 
Applicant :- Shivam Sharma @ Shivam Sarswat (Minor)
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Rajesh Kumar Sharma
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Put up as unlisted on 14.7.2016.

Order Date :- 12.7.2016

Rahul /-

 

 

 
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