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M/S J.H.V. Sugar Corporation Ltd. vs The Commissioner Of Central ...
2016 Latest Caselaw 4084 ALL

Citation : 2016 Latest Caselaw 4084 ALL
Judgement Date : 11 July, 2016

Allahabad High Court
M/S J.H.V. Sugar Corporation Ltd. vs The Commissioner Of Central ... on 11 July, 2016
Bench: Sudhir Agarwal, Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CENTRAL EXCISE APPEAL No. - 71 of 2010
 

 
Appellant :- M/S J.H.V. Sugar Corporation Ltd.
 
Respondent :- The Commissioner Of Central Excise, Allahabad
 
Counsel for Appellant :- A.P. Mathur
 
Counsel for Respondent :- S.P. Kesarwani (Ssc-It),Siddharth Shukla,Subodh Kumar
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Kaushal Jayendra Thaker,J.

Cases of Sri A.P. Mathur are reported to be adjourned till 25.7.2016.

List thereafter.

Order Date :- 11.7.2016

Irshad

 

 

 
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