Krishna Awtar vs D.D.C. & Others
2016 Latest Caselaw 4081 ALL

Citation : 2016 Latest Caselaw 4081 ALL
Judgement Date : 11 July, 2016

Allahabad High Court

Krishna Awtar vs D.D.C. & Others on 11 July, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - B No. - 18269 of 2003
 

 
Petitioner :- Krishna Awtar
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- V.K. Singh,U.S. Verma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Kaushal Jayendra Thaker,J.

It is stated at the Bar that a Substitution Application has been filed but the same is not with this record.

Office is directed to place the same with this matter on Friday next i.e. 15.7.2016.

Order Date :- 11.7.2016

Irshad

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