Mahendra Singh And Anr. vs Board Of Revenue Alld. And 3 Others
2016 Latest Caselaw 4078 ALL

Citation : 2016 Latest Caselaw 4078 ALL
Judgement Date : 11 July, 2016

Allahabad High Court

Mahendra Singh And Anr. vs Board Of Revenue Alld. And 3 Others on 11 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 49499 of 2015
 

 
Petitioner :- Mahendra Singh And Anr.
 
Respondent :- Board Of Revenue Alld. And 3 Others
 
Counsel for Petitioner :- Ramesh Chandra,S.C. Varma
 
Counsel for Respondent :- C.S.C.,Amresh Singh,Mohit Kumar,Rajeev Misra,Rajesh Kumar,Rajiv Misra
 

 
Hon'ble Ram Surat Ram (Maurya),J.

No time left.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 11.7.2016

Rahul /-

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