Sri Pal Singh vs Dy. Director Of Consolidation, ...
2016 Latest Caselaw 4066 ALL

Citation : 2016 Latest Caselaw 4066 ALL
Judgement Date : 11 July, 2016

Allahabad High Court

Sri Pal Singh vs Dy. Director Of Consolidation, ... on 11 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 32498 of 2015
 

 
Petitioner :- Sri Pal Singh
 
Respondent :- Dy. Director Of Consolidation, Moradabad And 5 Ors.
 
Counsel for Petitioner :- Pradeep Kumar Rai
 
Counsel for Respondent :- C.S.C.,Arun Kumar Srivastav,Swarn Lata Suman
 

 
Hon'ble Ram Surat Ram (Maurya),J.

No time left.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 11.7.2016

Rahul /-

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