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Pakhandi And 15 Others vs State Of U.P. Thru' Secry. And 3 ...
2016 Latest Caselaw 4058 ALL

Citation : 2016 Latest Caselaw 4058 ALL
Judgement Date : 11 July, 2016

Allahabad High Court
Pakhandi And 15 Others vs State Of U.P. Thru' Secry. And 3 ... on 11 July, 2016
Bench: Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 46105 of 2013
 

 
Petitioner :- Pakhandi And 15 Others
 
Respondent :- State Of U.P. Thru' Secry. And 3 Othes
 
Counsel for Petitioner :- R.S. Gupta
 
Counsel for Respondent :- C.S.C.,R.C. Upadhyaya,S.C. Varma,Satyendra Kumar Singh
 

 
Hon'ble Ram Surat Ram (Maurya),J.

No one is ready to argue the case on behalf of the petitioner although the case is listed peremptorily today.

Sri S. C. Varma counsel for the respondents is present.

The writ petition is dismissed in default.

Order Date :- 11.7.2016

Rahul /-

 

 

 
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