Suba Singh And 2 Others vs D.D.C. And 3 Ors.
2016 Latest Caselaw 4052 ALL

Citation : 2016 Latest Caselaw 4052 ALL
Judgement Date : 11 July, 2016

Allahabad High Court

Suba Singh And 2 Others vs D.D.C. And 3 Ors. on 11 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 22137 of 2016
 

 
Petitioner :- Suba Singh And 2 Others
 
Respondent :- D.D.C. And 3 Ors.
 
Counsel for Petitioner :- Prabhakar Singh
 
Counsel for Respondent :- C.S.C.,Basudev,Sharad Chandra Singh
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Civil Misc. Correction Application No. 200625 of 2016

In the 15th as well as 16 lines of paragraph-2 of the order dated 5.7.2016, the words " and the recall application filed by the petitioner has been rejected" be deleted.

The correction application is allowed.

Order Date :- 11.7.2016

Rahul /-

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