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Imamuddin vs State Of U.P. And 2 Others
2016 Latest Caselaw 4051 ALL

Citation : 2016 Latest Caselaw 4051 ALL
Judgement Date : 11 July, 2016

Allahabad High Court
Imamuddin vs State Of U.P. And 2 Others on 11 July, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 12051 of 2016
 

 
Petitioner :- Imamuddin
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Dev Kant Trigunait,Lakshmi Kant Trigunait
 
Counsel for Respondent :- C.S.C.,Rahul Agrawal,Sunil Kumar Misra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the petitioner, the matter is passed over for the day.

List this case again.

Order Date :- 11.7.2016

AU

 

 

 
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