Vinod Kumar And 2 Ors. vs State Of U.P. And 6 Ors.
2016 Latest Caselaw 4007 ALL

Citation : 2016 Latest Caselaw 4007 ALL
Judgement Date : 8 July, 2016

Allahabad High Court

Vinod Kumar And 2 Ors. vs State Of U.P. And 6 Ors. on 8 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 28773 of 2016
 

 
Petitioner :- Vinod Kumar And 2 Ors.
 
Respondent :- State Of U.P. And 6 Ors.
 
Counsel for Petitioner :- Anirudh Sharma
 
Counsel for Respondent :- C.S.C.,Mahesh Narain Singh
 

 
Hon'ble Ram Surat Ram (Maurya),J.

As prayed, put up as unlisted on 13.7.2016 along with Writ B No. 70697 of 2013.

Order Date :- 8.7.2016

Rahul /-

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