Virendra Kumar Chaurasia And 2 ... vs D.D.C. And 3 Ors.
2016 Latest Caselaw 4003 ALL

Citation : 2016 Latest Caselaw 4003 ALL
Judgement Date : 8 July, 2016

Allahabad High Court

Virendra Kumar Chaurasia And 2 ... vs D.D.C. And 3 Ors. on 8 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 10487 of 2016
 

 
Petitioner :- Virendra Kumar Chaurasia And 2 Others
 
Respondent :- D.D.C. And 3 Ors.
 
Counsel for Petitioner :- Manish Dev Singh,Rakesh Pande,Sunil Kumar Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Put up as unlisted on 12.7.2016.

Order Date :- 8.7.2016

Rahul /-

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