Smt. Kunti Devi vs Dy. Director Of Consolidation ...
2016 Latest Caselaw 3999 ALL

Citation : 2016 Latest Caselaw 3999 ALL
Judgement Date : 8 July, 2016

Allahabad High Court

Smt. Kunti Devi vs Dy. Director Of Consolidation ... on 8 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 24466 of 2011
 

 
Petitioner :- Smt. Kunti Devi
 
Respondent :- Dy. Director Of Consolidation Varanasi And Others
 
Counsel for Petitioner :- Suresh Chandra Varma,A.K. Singh,S.P. Srivastava,Satyendra Kumar Singh
 
Counsel for Respondent :- C.S.C.,R.K.Paramhans,S.K. Pandey
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Passed over on the illness slip of Sri S. K. Pandey, counsel for the respondents.

Order Date :- 8.7.2016

Rahul /-

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