Mithilesh Kumar vs State Of U.P. And 3 Others
2016 Latest Caselaw 3991 ALL

Citation : 2016 Latest Caselaw 3991 ALL
Judgement Date : 8 July, 2016

Allahabad High Court

Mithilesh Kumar vs State Of U.P. And 3 Others on 8 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 45314 of 2015
 

 
Petitioner :- Mithilesh Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- R.S. Chauhan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Supplementary affidavit filed today, is taken on record.

Standing Counsel is granted a month's time to file reply to the supplementary affidavit.

List on 9th August, 2016.

Order Date :- 8.7.2016

Rahul /-

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