Ram Nath vs State Of U.P. And 5 Others
2016 Latest Caselaw 3958 ALL

Citation : 2016 Latest Caselaw 3958 ALL
Judgement Date : 6 July, 2016

Allahabad High Court

Ram Nath vs State Of U.P. And 5 Others on 6 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 26896 of 2016
 

 
Petitioner :- Ram Nath
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Shailendra Kumar Pandey
 
Counsel for Respondent :- C.S.C.,M C Chaturvedi,S C Dwivedi,Satish Mandhyan
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, put up this case as supplementary fresh on 14.07.2016.

Order Date :- 6.7.2016

Download the LatestLaws.com Mobile App