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Azazuddin Ansari vs State Of U.P. And 5 Others
2016 Latest Caselaw 3949 ALL

Citation : 2016 Latest Caselaw 3949 ALL
Judgement Date : 6 July, 2016

Allahabad High Court
Azazuddin Ansari vs State Of U.P. And 5 Others on 6 July, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 25812 of 2016
 

 
Petitioner :- Azazuddin Ansari
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Satish Chandra Sinha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri A.K. Malviya has filed his memo of appearance on behalf of respondent no.5.

As prayed by the learned Standing Counsel, two weeks further time is granted to seek instruction.

Put up this case in the additional cause list on 18.07.2016.

It is made clear that if on the next date, the learned Standing Counsel fails to get the instruction, the Court will take the matter seriously as the matter relates to the post retiral benefits.

Order Date :- 6.7.2016

AU

 

 

 
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