Smt. Amira Shekh vs State Of U.P. And Anr.
2016 Latest Caselaw 3896 ALL

Citation : 2016 Latest Caselaw 3896 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

Smt. Amira Shekh vs State Of U.P. And Anr. on 5 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 60 of 2016
 

 
Applicant :- Smt. Amira Shekh
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Kuldeep Johri
 
Counsel for Opposite Party :- G.A.,Rajesh Kumar Srivastava
 

 
Hon'ble Pratyush Kumar,J.

Learned counsel for opposite party No.2 prays for and is granted three weeks' time to file counter affidavit.

List on 27.7.2016.

Order Date :- 5.7.2016

G.S

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