Citation : 2016 Latest Caselaw 3890 ALL
Judgement Date : 5 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- APPLICATION U/S 482 No. - 7035 of 2000 Applicant :- Anil Kumar Opposite Party :- State Of U.P. & Others Counsel for Applicant :- Vijay Prakash Counsel for Opposite Party :- Govt. Advocate Hon'ble Naheed Ara Moonis,J.
Office is directed to send the record of Criminal Misc. Application u/s 482 Cr.P.C. No.891 of 2001 on the next date of listing.
Let the matter be listed in the next cause list.
Order Date :- 5.7.2016
RU
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!