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Moullik Raj (Minor) & Another vs State Of U.P. & 8 Others
2016 Latest Caselaw 3886 ALL

Citation : 2016 Latest Caselaw 3886 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

Moullik Raj (Minor) & Another vs State Of U.P. & 8 Others on 5 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 17910 of 2016
 

 
Petitioner :- Moullik Raj (Minor) & Another
 
Respondent :- State Of U.P. & 8 Others
 
Counsel for Petitioner :- Pradeep Kumar,Mamta Maurya,P.K. Kashyap,Surendra Bir Maurya,V.P. Singh Kashyap
 
Counsel for Respondent :- G.A.
 
Hon'ble Abhai Kumar, J.

Learned counsel for he petitioners as well as learned A.G.A for the State are present.

Counsel for the State, states that instruction has been received today itself, so time is awarded for filing of the compliance report.

Learned A.G.A for the State is directed to file compliance report by the next date of listing.

List on 12th July, 2016.

Order Date :- 05.07.2016.

Vinod.

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Moullik Raj (Minor) & Another vs State Of U.P. & 8 Others
2016 Latest Caselaw 3886 ALL

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Moullik Raj (Minor) & Another vs State Of U.P. & 8 Others2016 Latest Caselaw 3886 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Moullik Raj (Minor) & Another vs State Of U.P. & 8 Others
2016 Latest Caselaw 3886 ALL