Citation : 2016 Latest Caselaw 3881 ALL
Judgement Date : 5 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 27 Case :- TRANSFER APPLICATION (CRIMINAL) No. - 530 of 2015 Applicant :- Bhuvnesh Sharma @ Mukesh Opposite Party :- The State Of U.P. And Another Counsel for Applicant :- Diwakar Tiwari Counsel for Opposite Party :- Govt.Advocate Hon'ble Pratyush Kumar,J.
Sri Sandeep Kumar Rai, Advocate, has appeared on behalf of opposite party No.2 and states that he has filed his Vakalatnama in the Registry.
He prays for and is granted two weeks' time to file counter affidavit.
List on 20.7.2016.
Till the next date of listing, interim order dated 30.9.2015, shall remain in operation.
Order Date :- 5.7.2016
G.S
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