Ram Ugrah And 5 Ors vs Cheif Revenue Officer, Mau And 9 ...
2016 Latest Caselaw 3870 ALL

Citation : 2016 Latest Caselaw 3870 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

Ram Ugrah And 5 Ors vs Cheif Revenue Officer, Mau And 9 ... on 5 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 12535 of 2015
 

 
Petitioner :- Ram Ugrah And 5 Ors
 
Respondent :- Cheif Revenue Officer, Mau And 9 Ors
 
Counsel for Petitioner :- V.K. Singh,Manvendra Nath Singh
 
Counsel for Respondent :- C.S.C.,A.K. Singh,P.K. Pandey,R.C. Singh,R.C. Upadhyay
 

 
Hon'ble Ram Surat Ram (Maurya),J.

As prayed by the counsel for the petitioners, list in next cause list.

Interim order shall continue till the next date of listing.

Order Date :- 5.7.2016

Rahul /-

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