Jai Prakash Pandey vs Vice Chancellor, B.H.U. And ...
2016 Latest Caselaw 3846 ALL

Citation : 2016 Latest Caselaw 3846 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

Jai Prakash Pandey vs Vice Chancellor, B.H.U. And ... on 5 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 31775 of 1998
 

 
Petitioner :- Jai Prakash Pandey
 
Respondent :- Vice Chancellor, B.H.U. And Others
 
Counsel for Petitioner :- H.P. Mishra
 
Counsel for Respondent :- V.K. Upadhyay,K.S.Chauhan,Pankaj Naqvi,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List again.

Order Date :- 5.7.2016

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