Kallu Ram vs Secretary, U.P. Power ...
2016 Latest Caselaw 3844 ALL

Citation : 2016 Latest Caselaw 3844 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

Kallu Ram vs Secretary, U.P. Power ... on 5 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 23561 of 2016
 

 
Petitioner :- Kallu Ram
 
Respondent :- Secretary, U.P. Power Corporation Limited And 3 Others
 
Counsel for Petitioner :- Suchita Dwivedi,Shyam Bahadur
 
Counsel for Respondent :- Mahboob Ahmad,Nripendra Mishra,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Heard learned counsel for the petitioner and the learned counsel for the respondent.

Put up this case on Monday i.e. on 11.07.2016 for dictation of judgment.

Order Date :- 5.7.2016

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