Siya Ram vs State Of U.P.& Another
2016 Latest Caselaw 3834 ALL

Citation : 2016 Latest Caselaw 3834 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

Siya Ram vs State Of U.P.& Another on 5 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 14932 of 1996
 

 
Petitioner :- Siya Ram
 
Respondent :- State Of U.P.& Another
 
Counsel for Petitioner :- V.K.Birla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner is now elevated to the Bench.

Office is directed to issue notice to the petitioner to engage some other counsel.

Order Date :- 5.7.2016

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