Citation : 2016 Latest Caselaw 3790 ALL
Judgement Date : 4 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 27 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12032 of 2015 Applicant :- Mukesh Kumar Sinha Opposite Party :- C.B.I. Counsel for Applicant :- Nitin Gupta,I.M. Khan,Sudhir Mehrotra Counsel for Opposite Party :- Anurag Khanna,Gyan Prakash,N.I.Jafri Hon'ble Pratyush Kumar,J.
List on 14.7.2016, showing the name of Sri Amit Mishra as counsel for C.B.I.
Order Date :- 4.7.2016
G.S
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