Citation : 2016 Latest Caselaw 3776 ALL
Judgement Date : 4 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 6 Case :- WRIT - B No. - 35005 of 2015 Petitioner :- Ram Sewak Respondent :- Board Of Revenue And 4 Others Counsel for Petitioner :- R.P.S. Kushawaha Counsel for Respondent :- C.S.C.,H.N. Sharma,R.B. Yadav,Santosh Srivastava Hon'ble Ram Surat Ram (Maurya),J.
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Order Date :- 4.7.2016
Rahul /-
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